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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(3)(F) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(F)Cash Register and Records. -
(i)Cash Book (Form-XXII). - The cash book shall contain all the daily receipts and expenditure in a Farmers' Organisation. It must be written each day.
(ii)Receipt Book (Form-XXIII). - Anything received' by a Farmers' Organisation shall be given a receipt in token of acknowledgement. The receipt book shall be numbered serially and attested by Chairman/President.
(iii)Bill Register (Form-XXIV).
(iv)Cheque Memo Register (Form-XXV), and
(v)Special Fee Register (Form-XXVI).