Delhi High Court - Orders
Devas Employees Mauritius Pvt. Ltd vs Antrix Corporation Limited & Ors on 12 October, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 289/2022
DEVAS EMPLOYEES MAURITIUS PVT. LTD ..... Appellant
Through: Mr. Suhail Dutt, Sr. Advocate with
Ms. Anuradha Dutt, Mr. Lynn
Pereira, Ms. Ekta Kapil, Ms. Priyanka
M. P. Mr. Chaitanya Kaushik, Mr.
Amber Bhushan, Ms. Shivangi Sud,
Mr. Azhar Alam, Mr. Sankalp
Goswami, Ms. Srishti Prakash,
Advocates
versus
ANTRIX CORPORATION LIMITED & ORS. ..... Respondents
Through: Mr. Ajay Bhargava, Ms. Vamita
Bhargava, Mr. Arvind Ray, Mr.
Karan Gupta, Mr. Vansha Suneja, Mr.
Chandrashekhar, Mr. Ram, Advocates
and Mr. Chinmoy Roy, Legal Officer
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 12.10.2022 CM APPL. 44210/2022 (Exemption) Allowed, subject to all just exceptions. FAO(OS) (COMM) 289/2022, CAV 321/2022, CAV 322/2022 & CM APPLs. 44209/2022 & 44211/2022
1. An adjournment is being sought on behalf of the learned Counsel for the Union of India on the ground that the learned ASG, who is appearing in Signature Not Verified Digitally Signed FAO(OS) (COMM) 289/2022 Page 1 of 2 By:SHAZAAD ZAKIR Signing Date:13.10.2022 12:15:44 the instant matter, is running high fever. He prays that the matter be listed tomorrow.
2. Learned Counsel appearing for the Appellant requests for the matter be listed after Diwali Vacations.
3. List on 23.11.2022.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J OCTOBER 12, 2022 Rahul/R Signature Not Verified Digitally Signed FAO(OS) (COMM) 289/2022 Page 2 of 2 By:SHAZAAD ZAKIR Signing Date:13.10.2022 12:15:44