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State of Punjab - Section

Section 49 in Panjab University Act, 1947

49. If, when there is more than one surplus to be distributed, two or more surpluses are equal or if at any time it becomes necessary to exclude a candidate and two or more candidates have the same number of votes and are lost on the poll, regard shall be had to the original votes of each candidate and the candidate for whom fewest original votes are recorded shall have his surplus first distributed or shall be first excluded, as the case may be. If the number of their original votes, is the same, the Returning Officer shall decide by lot which candidate shall have his surplus distributed or be excluded.