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[Cites 0, Cited by 0] [Section 7(23FBB)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(23FBB)(e) in Finance Act, 2015

(e)in clause (23FD), after the word, brackets, figures and letters "clause (23FC)", the words, brackets, figures and letters "or clause (23FCA)" shall be inserted;