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State of Rajasthan - Section

Section 28 in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013

28. Selection by the Appointing Authority.

- Subject to the provisions of Rules 8, 9, 10 and 11 of these rules, the Appointing Authority shall select candidates, who stand highest in order of merit in the list prepared by the committee referred to in column 5 of Schedule appended these rules under Rule 26:Provided that the inclusion of a candidate's name in the list confers no right to appointment unless the Appointing Authority is satisfied after such enquiry as may be considered necessary that such candidate is suitable in all other respects for appointment to the post concerned.Part-V Appointment, Probation and Confirmation