Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 90 in The Rajasthan Municipalities Accounts Rules, 1963 90. Register of Telephone calls made. - A register for telephone calls made by the Board shall be maintained in form 45 in which all the details required shall be entered.
