Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 177 in Rajasthan Land Revenue (Land Records) Rules, 1957

177. Application of CCA Rules, 1958.

- The Rajasthan Civil Services (Classification, Control and Appeals) Rules 1958 shall apply in the matter of disciplinary action against the Inspector of Land Records.