Madhya Pradesh High Court
Rajkumar Patel vs The State Of Madhya Pradesh on 6 April, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 282 of 2022 (RAJKUMAR PATEL AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 06-04-2022 Parties through their counsel.
10 days' time is granted to Shri Pramod Thakre, learned Government Advocate to file objection.
List thereafter
(SUJOY PAUL) (DWARKA DHISH BANSAL)
JUDGE JUDGE
RS
Signature
SAN Not
Verified
Digitally signed by
RASHMI RONALD
VICTOR
Date: 2022.04.07
16:45:33 IST