- Except as otherwise provided by these Rules, applications and petitions which can be presented to the Munsarim or Reader of a court shall be received on any day other than a holiday between 10.30 A.M. and 12.30 P.M. and during summer hours between 7.00 A.M. and 9.00 A.M.:Provided that an application or petition presented after such hour and before 4.30 P.M. or 12 noon, as the case may be, may be received on the ground, if any, of limitation or other urgent reason. Presiding officers when accepting plaints or applications after court hours will note on such papers the time of their presentation.
