Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 7 in Jharkhand Agricultural Produce Markets Act, 2000 7. [ Strength of Market Committee. [Substituted by Act 60 of 1982.] - A Market Committee shall consist of 18 members.]
