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Madhya Pradesh High Court

M/S Gsb Construction Pvt.Ltd. vs Jabalpur Devlopment Authy. on 23 August, 2024

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                                              1                                WP-4430-2008
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       WP No. 4430 of 2008
                                (M/S GSB CONSTRUCTION PVT.LTD. Vs JABALPUR DEVLOPMENT AUTHY. AND OTHERS )



                           Dated : 23-08-2024
                                 Shri Sankalp Kochar - Advocate for petitioner.
                                 Shri Utkarsh Sonkar - Advocate for respondent No.1.

It is submitted by Shri Utkarsh Sonkar that today he will be filing his Vakalatnama on behalf of respondent No.1/J.D.A. Earlier Shri Himanshu Mishra, Advocate was appearing for J.D.A. but he is not well and accordingly, a week's time may be granted to argue the case.

The prayer for adjournment is not opposed by counsel for petitioner. Accordingly, the case is adjourned. List in the next week .

(G. S. AHLUWALIA) JUDGE vc Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 23-08-2024 14:52:03