Madhya Pradesh High Court
M/S Gsb Construction Pvt.Ltd. vs Jabalpur Devlopment Authy. on 23 August, 2024
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 WP-4430-2008
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 4430 of 2008
(M/S GSB CONSTRUCTION PVT.LTD. Vs JABALPUR DEVLOPMENT AUTHY. AND OTHERS )
Dated : 23-08-2024
Shri Sankalp Kochar - Advocate for petitioner.
Shri Utkarsh Sonkar - Advocate for respondent No.1.
It is submitted by Shri Utkarsh Sonkar that today he will be filing his Vakalatnama on behalf of respondent No.1/J.D.A. Earlier Shri Himanshu Mishra, Advocate was appearing for J.D.A. but he is not well and accordingly, a week's time may be granted to argue the case.
The prayer for adjournment is not opposed by counsel for petitioner. Accordingly, the case is adjourned. List in the next week .
(G. S. AHLUWALIA) JUDGE vc Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 23-08-2024 14:52:03