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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1) in Dr. Abdul Haq Urdu University Act, 2016

(1)There shall be Dean of Faculty / School who shall be appointed by the Executive Council from among the senior teachers holding the post of Professor in a department of teaching in the Faculty / School concerned.