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Manipur High Court

Youth Cane And Bamboo Association vs State Of Manipur & 3 Ors on 28 November, 2025

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                        Item Nos. 91-92

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 216 of 2025

           Youth Cane and Bamboo Association.
                                                                   ...Petitioner
                                         - Versus -
           State of Manipur & 3 Ors.
                                                             ...Respondents
                                        With
                               MC(WP(C)) No. 201 of 2025

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

28-11-2025 An adjournment slip has been circulated by Mr. U. Augusta, learned counsel for IMC, which is not opposed by Md. Abdul Baqee Khan, learned counsel for the petitioner and Ms. B. Nandita, learned counsel for the private respondent.

At his request, list these cases on 10-12-2025. Earlier interim order is extended till the next date.





                                                            JUDGE

Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2025.12.01

VICTORIA 14:11:34 +05'30'