Manipur High Court
Youth Cane And Bamboo Association vs State Of Manipur & 3 Ors on 28 November, 2025
Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
Item Nos. 91-92
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 216 of 2025
Youth Cane and Bamboo Association.
...Petitioner
- Versus -
State of Manipur & 3 Ors.
...Respondents
With
MC(WP(C)) No. 201 of 2025
B E F O R E
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
28-11-2025 An adjournment slip has been circulated by Mr. U. Augusta, learned counsel for IMC, which is not opposed by Md. Abdul Baqee Khan, learned counsel for the petitioner and Ms. B. Nandita, learned counsel for the private respondent.
At his request, list these cases on 10-12-2025. Earlier interim order is extended till the next date.
JUDGE
Victoria
NINGOM Digitally signed
by NINGOMBAM
BAM VICTORIA
Date: 2025.12.01
VICTORIA 14:11:34 +05'30'