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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(2)(h) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(h)provide for preventing telegraph-lines and magnetic observatories, or laboratories from being injurious affected by the generation, transmission, supply or use or energy;