Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(1)(iv) in Employees' State Insurance (Punjab Medical Benefit) Rules, 1953 (iv)the free provision of all drugs, medicines and dressings (that may be considered necessary) according to the provisions of Rule 17;