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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Haryana - Subsection

Section 41(f) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(f)the proposed method of draining it, including the position, forms and dimensions of all privies, urinals, drains and the method of disposal of sewage, sullage and storm water in full detail.