Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(11)] [Section 19] [Entire Act] State of West Bengal - Subsection Section 19(11)(b) in Gorkhaland Territorial Administration Act, 2011 (b)admit the petition wholly or in part and declare any Member or Members to be disqualified under sub-section (1) for being Member.