Madras High Court
Hariprakash vs Mr.Debasis Jana on 27 February, 2023
Author: G.Jayachandran
Bench: G.Jayachandran, S.Srimathy
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 27.02.2023
CORAM
THE HON'BLE DR.JUSTICE G.JAYACHANDRAN
AND
THE HON'BLE MRS.JUSTICE S.SRIMATHY
Cont.P(MD)Nos.1422 to 1425 of of 2022
in
W.A(MD)Nos.475 to 478 of 2022
Hariprakash .. Petitioner
in Cont.P(MD)No.1422 of 2022
Periyakaruppan .. Petitioner
in Cont.P(MD)No.1423 of 2022
Manikandan .. Petitioner
in Cont.P(MD)No.1424 of 2022
Ragavan .. Petitioner
in Cont.P(MD)No.1425 of 2022
Vs.
Mr.Debasis Jana,
The Member Secretary,
Tamil Nadu Forest Uniformed Services,
Recruitment Committee (TNFUSRC),
No.1, Jennis Road, Panagal Maaligai,
8D-Floor, Saidapet,
_____________
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Chennai-600 015. .. Contemnor/Respondent/
Respondent
in all cases
COMMON PRAYER: Contempt Petitions filed under Section 11 of the
Contempt of Courts Act, 1971, to initiate contempt proceedings against
the contemnor/respondent herein for his wilful and wanton disobedience
of the order passed by this Court dated 26.07.2022 in W.A(MD)Nos.475,
476, 478, 477 of 2022 in W.P(MD)Nos.2632, 2633, 2634 & 2308 of
2021 respectively.
In all cases:
For Petitioners : Mr.S.Ramsundarvijayraj
For Respondent : Mr.R.Baskaran
Additional Advocate General
assisted by
Mr.D.Sasikumar
Additional Government Pleader
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COMMON ORDER
DR.G.JAYACHANDRAN, J.
and S.SRIMATHY, J.
The learned counsel appearing on behalf of the contempt petitioners in these petitions states that the order of the Division Bench of this Court now been complied. The communication of the Forest Department to the respective petitioners vide letter dated 24.02.2023 is circulated for perusal.
2. Though the order been complied belatedly, since it has been complied with letter and spirit, these Contempt Petitions are closed.
Pursuant to the notice of this Court, Mr.Debasis Jana, Member Secretary, Tamilnadu Forest Uniformed Services Recruitment Committee (TNFUSRC), appeared before this Court. His presence is recorded.
[G.J.,J.] & [S.S.Y.,J.] 27.02.2023 Internet:Yes Index:Yes/No PJL _____________ Page No.3 of 6 https://www.mhc.tn.gov.in/judis To Mr.Debasis Jana, The Member Secretary, Tamil Nadu Forest Uniformed Services, Recruitment Committee (TNFUSRC), No.1, Jennis Road, Panagal Maaligai, 8D-Floor, Saidapet, Chennai-600 015.
_____________ Page No.4 of 6 https://www.mhc.tn.gov.in/judis _____________ Page No.5 of 6 https://www.mhc.tn.gov.in/judis DR.G.JAYACHANDRAN, J.
and S.SRIMATHY, J.
PJL Cont.P(MD)No.1422 of 2022 in W.A(MD)No.475 of 2022 27.02.2023 _____________ Page No.6 of 6 https://www.mhc.tn.gov.in/judis