Himachal Pradesh High Court
Sai Infotech vs . Idyll Institute Of Computer on 21 August, 2023
Author: Virender Singh
Bench: Virender Singh
Sai Infotech vs. Idyll Institute of Computer .
Cr. Revision No. 168 of 2021 21.08.2023 Present: Ms. Anita, Advocate vice Ms. Anu Tuli Azta, Advocate for the petitioner.
Mr. Rahul Gautam, Advocate for the respondent.
of In view of order dated 26.11.2021, let the petitioner as well as authorized representative of respondent remain present on the next date of hearing.
rt List on 4th September, 2023.
August 21, 2023 ( Virender Singh )
(naveen) Judge
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