Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3Y] [Entire Act]

State of Maharashtra - Subsection

Section 3Y(5) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

(5)The Government shall maintain in the prescribed form an upto-date Register of the photo-passes issued by it under sub-section (1).