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[Cites 0, Cited by 0] [Section 6C(1)] [Section 6C] [Entire Act]

State of Jharkhand - Subsection

Section 6C(1)(i) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(i)the existing permanent features, such as Abadi sites, Canals, their distributaries alongwith the field channels, roads, groves, wells, nalas, rivers, Graveyards, Cremation ground and other areas used for public purpose;