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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Goa - Subsection

Section 151(1)(b) in The Goa Panchayat Raj Act, 1994

(b)lay down the duties of and supervise and control the officers and officials of, or holding office under the Zilla Panchayat in accordance with rules made by the Government;