Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 18 in Haryana Liquor Licence Rules, 1970 18. A list of all L-1, L-2, L-3 and L-4 licenses shall be drawn up in each district in April, each year and supplied to managers of the distilleries in Haryana by the 15th April.
