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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(2)(e) in Gujarat State Higher Education Council Act, 2016

(e)prescribing the manner and the form for maintenance of accounts of the Conn oil: and the form of annual statement of accounts under sub-section (I) of sect ion 20;