Bombay High Court
The Assistant Commissioner Of Income ... vs M/S. Marico Industries Ltd. And Another on 4 July, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
Y.S.Patil 1 205-WP-2849-2008.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2849 OF 2008
The Assistant Commissioner of
Income Tax, Circle-35 ... Petitioner
Versus
M/s Marico Industries Ltd and Anr. ... Respondents
WITH
WRIT PETITION NO. 745 OF 2009
Marico Ltd. ...Petitioner
Versus
Director Of Income Tax (inv.)
Unit-vi and 3 Ors. ..Respondents
WITH
WRIT PETITION NO. 1262 OF 2012
The Commissioner Of Income Tax City-3 ...Petitioner
Versus
The Income Tax Appellate Tribunal & Anr. ...Respondents
WITH
WRIT PETITION NO. 1257 OF 2012
The Commissioner Of Income Tax City-3 ...Petitioner
Versus
The Income Tax Appellate Tribunal
Mumbai Bench "B" and Anr. ...Respondents
WITH
WRIT PETITION NO. 1383 OF 2012
The Commissioner Of Income
Tax City-3 ....Petitioner
Versus
The Income Tax Appellate Tribunal &anr. ... Respondents
1/3
::: Uploaded on - 05/07/2022 ::: Downloaded on - 06/07/2022 03:23:58 :::
Y.S.Patil 2 205-WP-2849-2008.doc
WITH
WRIT PETITION NO. 1326 OF 2013
The Commissioner Of Income Tax City-23 ....Petitioner
Versus
The Income Tax Appellate Tribunal Mumbai
Bench A And Anr. ...Respondents
WITH
WRIT PETITION NO. 2433 OF 2011
The Commissionr Of Income Tax
City-12,Mumbai ... Petitioner
Versus
The Income Tax Appellate Tribunal & Anr. ... Respondents
WITH
WRIT PETITION NO. 2434 OF 2011
The Commissioner Of Income
Tax City -12 , Mumbai ...Petitioner
Versus
The Income Tax Appellate Tribunal &Anr.. ...Respondents
WITH
WRIT PETITION NO. 946 OF 2012
The Commissioner Of Income
Tax City-3, Mumbai ...Petitioner
Versus
The Income Tax Appellate Tribunal Mumbai
Bench "a" And Ors. ...Respondents
WITH
WRIT PETITION NO. 737 OF 2012
The Commissioner Of Income
Tax City-3, Mumbai ...Petitioner
Versus
The Income Tax Appellate Tribunal
Mumbai Bench "a" and Ors. ...Respondents
WITH
2/3
::: Uploaded on - 05/07/2022 ::: Downloaded on - 06/07/2022 03:23:58 :::
Y.S.Patil 3 205-WP-2849-2008.doc
WRIT PETITION NO. 2461 OF 2014
The Commissioner Of Income
Tax City-23, Mumbai ...Petitioner
Versus
The Income Tax Appellate Tribunal & Anr. ...Respondents
******
Mr. P.J. Pardiwalla, Senior Advocate with Mr. Atul K Jasani, Mr.
Ashok N. Bopghani i/b Ashok Boghani and Co. for Petitioner in
WP No. 745 of 2009 and Respondent No. 1 in WP No. 2849 of
2008.
Mr. Ashok Kotangle with Mr. P.A. Naryanan, Mr. Saneep Gupta
for Revenue.
Mr. Jitendra Singh for Respondent No. 2 in WP 1262 of 2012,
1326/2013, 2434 of 201, 2433 of 2011 and WP 2461 of 2014.
******
CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 4th JULY 2022 P.C. :-
1. Stand over in the week commencing from 1st August 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) Digitally signed by YUGANDHARA YUGANDHARA SHARAD SHARAD PATIL PATIL Date:
2022.07.05 15:59:23 +0530 3/3 ::: Uploaded on - 05/07/2022 ::: Downloaded on - 06/07/2022 03:23:58 :::