Andhra Pradesh High Court - Amravati
Pottigi Benna Lingam John, ... vs P.P., Hyd on 16 December, 2021
HIGH COURT OF ANDHRA PRADESH MAIN CASE No: Crl.A.No.104 OF 2016 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
02. 16.12.2021 RNT,J The appeal was admitted on 04.02.2016 and it has been listed for the first time thereafter. It has been informed that the lower court record . has not yet been received.
Summon the lower court record. Let necessary steps be taken and requisition is sent forthwith.
List the matter after the lower court record is received.
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