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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Sikkim - Subsection

Section 71(5) in Sikkim Co-Operative Societies Act, 1955

(5)This section shall apply notwithstanding that such member, officer or employee may by his act or omission have incurred in addition criminal liability under this Act or any other law for the time being in force.