Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 15 in Punjab Boiler Attendants Rules, 1961 15. Functions of the Chairman - The Chairman shall preside over all meetings of the Board and in his absence a member chosen by the members present at the meeting shall preside over the meeting.
