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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(f) in The Tamil Nadu Borstal Schools Act, 1925

(f)[ powers and duties of Probation Officers under this Act.] [Added by section 3 of the Madras Borstal Schools (Amendment) Act, 1951 (Madras Act XI of 1951).]