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Siddhivinayak Realties Pvt Ltd vs Dr. Ajit Kerkar And Ors. on 12 August, 2014

     ITEM NO.4                            COURT NO.9                   SECTION IX

                                S U P R E M E C O U R T O F         I N D I A
                                        RECORD OF PROCEEDINGS

     CONMT.PET.(C) No. 456/2013 In C.A. No. 285/2011 No(s).                     285/2011

     SIDDHIVINAYAK REALTIES PVT LTD                                      Petitioner(s)

                                                    VERSUS

     AJIT KERKAR & ORS                                                   Respondent(s)

(With appln.(s) for amendment prayer of contempt petition, directions, interim relief, permission to file additional documents, permission to place on record subsequent facts and office report) Date : 12/08/2014 This petition was called on for hearing today.

CORAM :

HON’BLE MR. JUSTICE J. CHELAMESWAR HON’BLE MR. JUSTICE A.K. SIKRI For Petitioner(s) Mr. Shyam Divan,Sr.Adv.

Mr. Piramal Shroff,Adv. Mr. Satyendra Dubey,Adv. Ms. Kalyani Shukla,Adv. Ms. Ruby Singh Ahuja,Adv. Mr. Pallav Mongia,Adv. Ms. Anisha Mitra,Adv. Mrs. Manik Karanjawala,Adv. For M/s. Karanjawala & Co. ,Adv.

For Respondent(s) Mr. K.V. Vishwanathan,Sr.Adv.

Mr. Gopal Jain,Sr.Adv. Ms. Radhika Gautam,Adv. Mr. Mahesh Agarwal,Adv. Mr. E. C. Agrawala ,Adv. Mr. Abhinav Agrawal,Adv.

Mr. Chander Uday Singh,Sr.Adv. Mr. Mihir Ashok Mody ,Adv. Mr. Amar Dave,Adv.

Mr. Sandeep Gupta,Adv.

Mr. Gopal,Adv.

Mr. Debasis Misra,Adv.

UPON hearing the counsel the Court made the following 17:02:11 IST Reason: O R D E R List after three weeks.

[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER