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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(i) in Finance Act, 2015

(i)in sub-section (1A), for the words, figures and letter "section 193 or section 194A" at both the places where they occur, the words, figures and letters "section 192A or section 193 or section 194A or section 194DA" shall respectively be substituted;