Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Tamilnadu - Subsection Section 29(1) in The Tamil Nadu Catering Establishments Act, 1958 (1)The State Government may [* * *] [Words 'by notification' omitted by Tamil Nadu Act 42 of 1961.] make rules for the purpose of carrying into effect the provisions of this Act.
