Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] Union of India - Section Section 5 in The Insurance (Amendment) Act, 2002 5. Amendment of section 28A.- In section 28A of the principal Act, for the words" in the prescribed form" at both the places where they occur, the words", in the form specified by the regulations made by the Authority," shall be substituted.
