Supreme Court - Daily Orders
Nek Mohammad vs Harpat Ram on 13 January, 2026
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
ITEM NO.29 COURT NO.17 SECTION II-D
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 14027/2025
[Arising out of impugned final judgment and order dated 26-03-2025
in SBCRMP No. 1750/2024 passed by the High Court of Judicature for
Rajasthan at Jodhpur]
NEK MOHAMMAD Petitioner(s)
VERSUS
HARPAT RAM & ANR. Respondent(s)
IA No. 214013/2025 - EXEMPTION FROM FILING O.T.
Date : 13-01-2026 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
HON'BLE MR. JUSTICE N.V. ANJARIA
For Petitioner(s) :Mr. Kamlesh Kumar Maurya, Adv.
Mr. Ajay Vikram Singh, AOR
Ms. Priya Maurya, Adv.
Mrs. Priyanka Singh, Adv.
Mr. M Aamir Faiyaz, Adv.
Ms. Anushka Rajora, Adv.
Mr. Rajesh Kumar, Adv.
Mr. Mohit Singhal, Adv.
Mr. Shidhhart Shankar Jha, Adv.
Ms. Kalpana Jha, Adv.
For Respondent(s) :Mr. Abhishek Gautam, AOR
Mr. Shubham Soni, Adv.
Mr. Ankit Kumar Shiv, Adv.
Ms. Aneesha Rastogi, Adv.
Ms. Nidhi Jaswal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by MINI Date: 2026.01.16 List on 09.02.2026.
16:55:59 IST Reason:(MINI) (CHETNA BALOONI) COURT MASTER (SH) COURT MASTER (NSH)