Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Goa - Subsection Section 72(4) in Goa Prisons Rules, 2006 (4)Newly admitted prisoners shall be provided with necessary bedding and protection from cold before they are sent inside, to the yard or barrack for confinement.
