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State of Punjab - Section

Section 3A in The Punjab Legislative Assembly (Allowances of Members) Act, 1942

3A. [ Constituency, secretarial and postal facilities allowance.] [Substituted vide Punjab Act 7 of 1976.] - There shall also be paid to each member a constituency, secretarial and postal facilities allowance at the rate of [five thousand] [Substituted vide Punjab Act 21 of 1998.] rupees per mensem.