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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(xii) in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

(xii)omits or refuses to report as soon as it comes to his knowledge any damage done or attempted to be done to any property belonging to the Government the occurrence of any fire, any plot of conspiracy for an escape, attempt or preparation to escape and any attack or preparation for attack upon any officer of the jail, or fails to render all the assistance in his power to discover the culprit in any of the aforesaid cases; or