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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(b) in The Orissa Fruit Nurseries (Regulation) Act, 1997

(b)if an application for registration and licence is made to the competent authority within the period specified in Clause (a) in accordance with the section 5, till the disposal of such application.