Himachal Pradesh High Court
Naveen Kumar And Others vs State Of Himachal Pradesh And Another on 14 March, 2018
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
IIN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
CWP No. : 5228 of 2012.
.
Decided on: 14.03.2018.
Naveen Kumar and others ....Petitioners.
Versus
State of Himachal Pradesh and another ...Respondents.
Coram
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1 No
For the petitioners : Mr. Anup Rattan, Advocate.
For the respondents : Mr. Desh Raj Thakur, Addl. AG with
r Mr. Kamal Kant Chandel, Dy. AG for
respondent-State.
: Mr. K.D. Sood, Sr. Advocate with Mr.
H.R. Thakur, Advocate for
respondent No. 2.
Ajay Mohan Goel, Judge (Oral)
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