Section 5 in The Gujarat Corneal Grafting Proceedings Act, 1957
5. No authority for removal of eyes when body is entrusted to person by another only for cremation, etc.
- No authority for the removal of the eyes shall be given under Section 3 in respect of the body of a deceased person by a person entrusted by another person with the body of a deceased person for the purpose only of its interment or cremation.
