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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Nagaland - Subsection

Section 12(11) in Nagaland Village Councils Act, 1978

(11)to raise fund for utility service within the Village by passing a resolution subject to the approval of the Slate Government.Provided that all monetary transactions shall be conducted through a scheduled Bank or the Nagaland Slate Co-operative Bank,