Supreme Court - Daily Orders
Shivangi Bansal vs Sahib Bansal on 25 September, 2023
ITEM NO.1605 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2367/2023
SHIVANGI BANSAL Petitioner(s)
VERSUS
SAHIB BANSAL Respondent(s)
(FOR ADMISSION and IA No.185866/2023-EX-PARTE STAY )
Date : 25-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) Mr. Gaurav Jain, Adv.
Ms. Abha Jain, AOR
Mr. Narendra Kumar Jain, Adv.
Mr. Jaivir Singh, Adv.
Mr. Abhishek Misra, Adv.
Mr. Aniteja Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in eight weeks.
In the meanwhile, further proceedings in Divorce Petition being HMA No.1395/2020 titled as “SAHIB BANSAL vs. SHIVANGI BANSAL” pending before the Principal Judge, Family Court, Rohini Court, Delhi, shall remain stayed.
(INDU MARWAH) (RAM SUBHAG SINGH)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Indu Marwah
Date: 2023.09.26
17:33:19 IST
Reason: