Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] State of Rajasthan - Subsection Section 26(1)(c) in Rajasthan Land Revenue Act 1956 (c)on a Assistant Collector, all or any of the powers of a sub-Divisional Officer or a Land Records Officer or a Settlement Officer or a Collector,