Section 57(1) in Haryana Panchayati Raj Election Rules, 1994
(1)The Presiding Officer shall then make separate packets of -(a)the marked copy of the voters list ;(b)the numbered ballot papers ;(c)the cancelled ballot papers ;(d)the cover containing the tendered ballot papers and the list of tendered ballot papers;(e)the list of challenged votes; and(f)any other papers directed by the Returning Officer (Panchayat) to be kept in a sealed packet.Explanation. - Separate packets shall be prepared regarding election of Panch, Sarpanch, member of Panchayat Samiti and member of Zila Parishad.
