Supreme Court - Daily Orders
Gr.Mohali Area Dev.Authy (Gmada) vs Karamjit Singh . on 3 November, 2014
Author: V. Gopala Gowda
Bench: V. Gopala Gowda
ITEM NO.50 COURT NO.11 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
In re:
F.No. 15/145/14/RS
APPLN. FOR C/DELAY IN EMPLOYING A REGISTERED CLERK FILED BY M/S.
VENKAT PALWAI LAW ASSOCIATES. ADVS.
Date : 03/11/2014 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
[IN CHAMBER]
For Petitioner(s) Mr. Sumanth Nookala, Adv.
M/s. Venkat Palwai Law Associates,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay of 33 days is condoned. Registry is directed to take necessary steps to register the name of the clerk of the Advocate.
(Sangeeta Bisht) (Mala Kumari Sharma)
Sr.P.A. Court Master
Signature Not Verified
Digitally signed by
Vinod Kumar
Date: 2014.11.08
12:49:19 IST
Reason: