Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(1)(d) in The Maharashtra Maintenance and Welfare of Parents and Senior Citizens Rules, 2010 (d)"Blood Relations" in the relation to a male and a female inmate, means father-daughter, mother-son, and brother-sister (not cousins);