Tripura High Court
Party Name : Bhusan Tripura vs The State Of Tripura on 7 March, 2017
Bench: T. Vaiphei, S.C.Das
Case No :Cr1.A(]) 0000047/2013 Party Name : Bhusan Tripura Vs The State Of Tripura THE HONBLE THE CHIEF JUSTICE T. VAIPHEI THE HONBLE MR. JUSTICE S.C.DAS
7 217 A copy of the evidence recorded by the trial Court will be furnished to both the counsel and the appeal will be listed again on 29.03.2017. Download Date: 8-05-20] 7 15:05 1/1