Bombay High Court
Manorama Shankarrao Sawant vs The Executive Engineer L.M.I. Division ... on 15 January, 2020
Author: K.K. Sonawane
Bench: K.K. Sonawane
1 967-CA-405-20
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
967 CIVIL APPLICATION NO. 405 OF 2020
IN FA/1120/2018
MANORAMA SHANKARRAO SAWANT
VERSUS
THE EXECUTIVE ENGINEER L.M.I. DIVISION JALNA AND ORS
...
Advocate for Applicant : Mr. Deepak M. Kakade
Advocate for Respondent No. 1 : Mr. R.C. Patil
AGP for Respondent No. 2 : Mr. S.P. Deshmukh
Advocate for Respondent No. 3 : Smt. L.R. Thakur
...
WITH CA/10025/2015 IN FA/1120/2018
...
CORAM : K.K. SONAWANE, J.
DATED : 15th JANUARY, 2020.
ORDER :-
1. With consent of both sides, list the present appeal for final hearing on 06-02-2020.
2. Learned counsel for respondent-original complainant shown inclination to produce private paper-book on record to facilitate this Court for expeditious disposal of the appeal.
Sd./-
[ K. K. SONAWANE ] JUDGE MTK ::: Uploaded on - 17/01/2020 ::: Downloaded on - 17/01/2020 23:51:02 :::