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Bombay High Court

Manorama Shankarrao Sawant vs The Executive Engineer L.M.I. Division ... on 15 January, 2020

Author: K.K. Sonawane

Bench: K.K. Sonawane

                                   1                               967-CA-405-20


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                      967 CIVIL APPLICATION NO. 405 OF 2020
                                 IN FA/1120/2018

                  MANORAMA SHANKARRAO SAWANT
                                 VERSUS
        THE EXECUTIVE ENGINEER L.M.I. DIVISION JALNA AND ORS
                                    ...
              Advocate for Applicant : Mr. Deepak M. Kakade
              Advocate for Respondent No. 1 : Mr. R.C. Patil
             AGP for Respondent No. 2 : Mr. S.P. Deshmukh
            Advocate for Respondent No. 3 : Smt. L.R. Thakur
                                     ...
                 WITH CA/10025/2015 IN FA/1120/2018
                                    ...
                                       CORAM : K.K. SONAWANE, J.

                                       DATED : 15th JANUARY, 2020.

 ORDER :

-

1. With consent of both sides, list the present appeal for final hearing on 06-02-2020.

2. Learned counsel for respondent-original complainant shown inclination to produce private paper-book on record to facilitate this Court for expeditious disposal of the appeal.

Sd./-

[ K. K. SONAWANE ] JUDGE MTK ::: Uploaded on - 17/01/2020 ::: Downloaded on - 17/01/2020 23:51:02 :::