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State of Rajasthan - Section

Section 409 in The General Rules (Civil), 1986

409. Approved list of Amin.

(1)Special Amins shall be appointed out of an approved list of Amins maintained in each court.
(2)Where more than one civil court is located at the same station, there shall be a common list for all such courts.
(3)Admission of persons to the approved list of Amins shall be made with the sanction of the District Judge, by the Presiding Officers of the Courts.