Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Tamilnadu - Subsection Section 23(6) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888 (6)In respect of walled enclosures which have no roof or superstructure, either annual or temporary licences may be granted.
